Calcutta High Court
Hoogly River Bridges Commissioners vs Mbl Infrastructure Ltd on 16 November, 2023
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
OCD-7
ORDER SHEET
AP/340/2020
IA NO: GA/2/2022
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
(Commercial Division)
HOOGLY RIVER BRIDGES COMMISSIONERS
VS
MBL INFRASTRUCTURE LTD.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 16th November, 2023.
Appearance:
Mr. Kishore Datta, Sr. Adv.
Mr. Anirban Ray, Adv.
Mr. Chayan Gupta, Adv.
Mr. Aviroop Mitra, Adv.
...for the petitioner
Mr. Ratnanko Banerji, Sr. Adv.
Ms. Sristi Burman Roy, Adv.
Ms. Pritha Basu, Adv.
Ms. Nairanjana Ghosh, Adv.
Mr. Debartha Chakraborty, Adv.
...for the respondent
The Court: Learned counsel appearing for the petitioner is requested to indicate the grounds of challenge to the Award dated 29th June, 2020 on the next date which will be 22nd November, 2023.
List this matter on that date.
(MOUSHUMI BHATTACHARYA, J.) R.Bhar