Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 136] [Entire Act] State of Uttar Pradesh - Subsection Section 136(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961 (b)where the amount claimed from the appellant is above twenty-five rupees, half of that amount has been deposited by him in the office of the Zila Panchayat.
