Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(1)(b) in The United Provinces Agricultural Tenants (Acquisition of Privileges) Act, 1949

(b)that the declaration was obtained by means of an unture allegation of a fact essential in point of law to justify the grant thereof, though such allegation was made in ignorance or inadvertently;