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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2) in The Rajasthan Minor Irrigation Works Rules, 1956

(2)Name, description, and place of residence of the land-holders an the tenants interested in the land and their status, e.g. Zamindar. Biswedar, Jagirdar, Or Khatedar tenant or tenant of Khudkasht or Chair Khatedar tenant: