Section 861(o) in Police Regulations, Bengal , 1943
(o)Proceedings against Inspectors and in cases of serious misconduct against officers of and below the rank of Sub-Inspector shall be drawn up by the Superintendent. In other cases proceedings may be drawn up and evidence recorded by an officer not below the rank of Inspector (excluding Armed Inspectors not so empowered) who shall then submit the record to the Superintendent for perusal, examination and issue of orders.
