Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 32 in The Punjab e-Stamp Rules, 2014 32. The distinguished Unique Identification Number (UIN) of the e-Stamp Certificate. - The distinguished Unique Identification Number of the e-Stamp Certificate shall be written or typed at the top right corner of each page of the instrument.
