Calcutta High Court
Narayani Devi Jhunjhunwala vs The Official Liquidator on 1 April, 2014
Author: Patherya
Bench: Patherya
ORDER SHEET
CA No.204 of 2014
With
CP No.470 of 2004
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
JMD MEDICARE LTD. (IN LIQN.)
AND
NARAYANI DEVI JHUNJHUNWALA
Versus
THE OFFICIAL LIQUIDATOR
BEFORE:
The Hon'ble JUSTICE PATHERYA
Date : 1st April, 2014.
Mr. Gautam Kr. Ray for the applicant. Mr. B. Mohanty, Official Liquidator appears. The Court : Directions are given for filing affidavits. Affidavit-in-opposition be filed within two weeks from date; reply, if any, be filed within a week thereafter. Matter to appear in the list four weeks hence as "For Orders".
Urgent certified photocopy of this order be made available to the parties, if applied for, upon compliance of all requisite formalities.
( PATHERYA, J.) pa