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[Cites 0, Cited by 0] [Section 105] [Entire Act]

State of West Bengal - Subsection

Section 105(3) in West Bengal Co-operative Societies Rules, 2011

(3)In cases where the Local Employment Exchange or the Director, National Employment Exchange, will not be in a position to furnish suitable names within two months from the date of notification of the vacancies, the concerned Co-operative society may start recruitment process of applications received on the basis of advertisement in the newspaper.