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State of Madhya Pradesh - Section
Section 26B in The M.P. Licensing Board (Electrical) Regulations, 1960
26B. [ Jurisdiction of Contractors Licence. [Substituted by Notification No. 1318-F-1-21-XIII-86, dated 30-3-1990.]
- The licence issued under Regulation 26 shall be operative within the areas shown below :| A Class | Whole State. |
| B Class | Revenue district for which it is endorsed or in absence ofsuch endorsement the revenue district in which the headquartersof the contractor is situated.] |