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[Cites 0, Cited by 0] [Section 129] [Entire Act]

State of Odisha - Subsection

Section 129(2) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(2)The Authority may by notification delegate such of its powers relating to approval of schemes, projects and building plans to the Committee constituted under Sub-Regulation (1) as it may deem appropriate.