Section 40(8)(a) in The Tamil Nadu Electricity Regulatory Commission

[Cites 0, Cited by 0] [Section 40(8)] [Section 40] [Entire Act]

State of Tamilnadu - Subsection

Section 40(8)(a) in The Tamil Nadu Electricity Regulatory Commission - Conduct of Business Regulations, 2004

(a)all its subsidiaries formed for the purpose of carrying on the business of generation or transmission or distribution or trading of electricity exclusively outside India; and

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State of Tamilnadu - Subsection

Section 40(8)(a) in The Tamil Nadu Electricity Regulatory Commission - Conduct of Business Regulations, 2004