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State of Nagaland - Section

Section 78 in Nagaland Excise Rules

78. Casks in which spirit is imported to be marked.

- On each cask or other vessel containing spirit there shall be legibly painted the-
(1)name of the exporting distillery or warehouse,
(2)number of the cask or drum,
(3)quantity and strength contained in the cask, and
(4)capacity of the cask.