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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 50(1)(f) in The Guardians and Wards Act, 1977 (1920 A.D.)

(f)as to the inspection of those statements and accounts by persons interested ;
(ff)[ as to the audit of accounts under section 34-A, the class of persons who should he appointed to audit accounts, and the scales of remuneration to be granted to them ;] [Clause (ff) added by Act VII of 1989.]