Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Uttar Pradesh - Subsection

Section 35(ix) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

(ix)to subject to the provisions of the Act, the Rules, the Regulations and these bye-laws and the Service Rules framed under Bye-laws No. 36--