Supreme Court - Daily Orders
Neeraj Sharma vs The State Of Chhattisgarh on 12 October, 2023
Bench: Bela M. Trivedi, Dipankar Datta
ITEM NO.115 COURT NO.16 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 1420/2019
NEERAJ SHARMA Appellant(s)
VERSUS
THE STATE OF CHHATTISGARH Respondent(s)
(IA No. 160275/2018 - EXEMPTION FROM FILING O.T.)
WITH
SLP(Crl) No. 5676/2021 (II-C)
(IA No. 301/2021 - EXEMPTION FROM FILING AFFIDAVIT, IA No. 300/2021
- EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT AND IA No.
299/2021 - EXEMPTION FROM FILING O.T.)
Date : 12-10-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE BELA M. TRIVEDI
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Appellant(s)
Mr. Sameer Shrivastava, AOR
Ms. Yashika Vashney, Adv.
For Respondent(s)
Mr. Sumeer Sodhi, AOR
UPON hearing the counsel the Court made the following
O R D E R
By consent, list these matters on 01.11.2023.
(DEEPAK SINGH) (ANJU KAPOOR)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
Deepak Singh
Date: 2023.10.19
17:01:47 IST
Reason: