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Supreme Court - Daily Orders

Neeraj Sharma vs The State Of Chhattisgarh on 12 October, 2023

Bench: Bela M. Trivedi, Dipankar Datta

     ITEM NO.115                              COURT NO.16                 SECTION II-C

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Criminal Appeal                 No(s).   1420/2019

     NEERAJ SHARMA                                                       Appellant(s)

                                                     VERSUS

     THE STATE OF CHHATTISGARH                                           Respondent(s)

     (IA No. 160275/2018 - EXEMPTION FROM FILING O.T.)

     WITH
     SLP(Crl) No. 5676/2021 (II-C)
     (IA No. 301/2021 - EXEMPTION FROM FILING AFFIDAVIT, IA No. 300/2021
     - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT AND IA No.
     299/2021 - EXEMPTION FROM FILING O.T.)

     Date : 12-10-2023 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MS. JUSTICE BELA M. TRIVEDI
                             HON'BLE MR. JUSTICE DIPANKAR DATTA

     For Appellant(s)
                                       Mr. Sameer Shrivastava, AOR
                                       Ms. Yashika Vashney, Adv.

     For Respondent(s)
                                        Mr. Sumeer Sodhi, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

By consent, list these matters on 01.11.2023.

     (DEEPAK SINGH)                                                  (ANJU KAPOOR)
     COURT MASTER (SH)                                               COURT MASTER (NSH)
Signature Not Verified

Digitally signed by
Deepak Singh
Date: 2023.10.19
17:01:47 IST
Reason: