Section 47(9)(b) in Santhal Parganas Tenancy (Supplementary Provisions) Act, 1949

[Cites 0, Cited by 0] [Section 47(9)] [Section 47] [Entire Act]

(b)to prepare and retain a counterfoil, in the prescribed form, of a receipt delivered to a raiyat, village headman or mulraiyat as aforesaid, or

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