- In this Scheme, unless the context otherwise requires,-(a)"Chairman" means the Chairman of Counsel;(b)"Committee" means the Executive Committee constituted under paragraph 11;(c)"Council" means the Council constituted under paragraph 7;(d)"Fund" means the State Culture Fund;(e)"Member-Secretary" means the Member-Secretary of the Council nominated under paragraph 7;(f)"Paragraph" means the paragraph of the scheme;(g)"President" means the President of the Committee;(h)"Properties" means properties belonging to the Fund; and(i)"Scheme" means the scheme to manage and administer the Fund.
