Delhi High Court - Orders
Commissioner Cgst, Delhi South vs Gourmet Food on 4 April, 2022
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~5(2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ SERTA 16/2019, CM APPLs. 31219-20/2019
COMMISSIONER CGST, DELHI SOUTH ..... Appellant
Through: Ms. Harithi Kambiri, Advocate.
versus
GOURMET FOOD ..... Respondent
Through: None.
CORAM:
HON'BLE MR JUSTICE RAJIV SHAKDHER
HON'BLE MS JUSTICE POONAM A. BAMBA
ORDER
% 04.04.2022 [Physical court hearing/ hybrid hearing (as per request)]
1. Although Mr Pratap Singh Ahluwalia is present on behalf of the appellant, there is no representation on behalf of the respondent. 1.1. Adverse orders, qua the respondent, are deferred.
2. List the matter on 05.09.2022.
RAJIV SHAKDHER, J POONAM A. BAMBA, J APRIL 4, 2022 g.joshi Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:PREM MOHAN CHOUDHARY Signing Date:11.04.2022 16:38:50