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Delhi High Court - Orders

Commissioner Cgst, Delhi South vs Gourmet Food on 4 April, 2022

Author: Rajiv Shakdher

Bench: Rajiv Shakdher

                           $~5(2020)
                           *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +     SERTA 16/2019, CM APPLs. 31219-20/2019
                                 COMMISSIONER CGST, DELHI SOUTH          ..... Appellant
                                             Through: Ms. Harithi Kambiri, Advocate.
                                                      versus

                                 GOURMET FOOD                                            ..... Respondent
                                             Through:               None.
                                 CORAM:
                                 HON'BLE MR JUSTICE RAJIV SHAKDHER
                                 HON'BLE MS JUSTICE POONAM A. BAMBA
                                                      ORDER

% 04.04.2022 [Physical court hearing/ hybrid hearing (as per request)]

1. Although Mr Pratap Singh Ahluwalia is present on behalf of the appellant, there is no representation on behalf of the respondent. 1.1. Adverse orders, qua the respondent, are deferred.

2. List the matter on 05.09.2022.

RAJIV SHAKDHER, J POONAM A. BAMBA, J APRIL 4, 2022 g.joshi Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:PREM MOHAN CHOUDHARY Signing Date:11.04.2022 16:38:50