Punjab-Haryana High Court
Rajwant Singh vs State Of Punjab And Another on 4 October, 2019
Author: Amol Rattan Singh
Bench: Amol Rattan Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M-38110-2019
Date of Decision: 04.10.2019
Rajwant Singh
......Petitioner
Vs.
State of Punjab and others
.........Respondents
CORAM: HON'BLE MR. JUSTICE AMOL RATTAN SINGH
Present: Mr. Jitender Singh Dadwal, Advocate,
for the petitioner.
*****
AMOL RATTAN SINGH, J. (ORAL)
For orders, see detailed order of even date, passed in CRM-M-38087- 2019, titled as Rajwant Singh vs. State of Punjab and another.
October 04, 2019 (AMOL RATTAN SINGH)
nitin JUDGE
Whether speaking/reasoned Yes
Whether Reportable No.
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