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Punjab-Haryana High Court

Rajwant Singh vs State Of Punjab And Another on 4 October, 2019

Author: Amol Rattan Singh

Bench: Amol Rattan Singh

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH


                                       CRM-M-38110-2019
                                       Date of Decision: 04.10.2019

Rajwant Singh
                                                                  ......Petitioner

                                 Vs.
State of Punjab and others
                                                                  .........Respondents

CORAM: HON'BLE MR. JUSTICE AMOL RATTAN SINGH

Present:   Mr. Jitender Singh Dadwal, Advocate,
           for the petitioner.

                   *****

AMOL RATTAN SINGH, J. (ORAL)

For orders, see detailed order of even date, passed in CRM-M-38087- 2019, titled as Rajwant Singh vs. State of Punjab and another.





October 04, 2019                                     (AMOL RATTAN SINGH)
nitin                                                     JUDGE

           Whether speaking/reasoned                        Yes
           Whether Reportable                               No.




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