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Supreme Court - Daily Orders

Navejeevan Shikshan Sanstha And Anr. vs Chandrashekhar Anandraoji Rewatkar ... on 16 August, 2017

Bench: Adarsh Kumar Goel, Uday Umesh Lalit

                                    IN THE SUPREME COURT OF INDIA
                                     CIVIL APPELLATE JURISDICTION

                            REVIEW PETITION (CIVIL) NOS.1660-1661 OF 2017

                                                 IN
                                  CIVIL APPEAL NOS. 842-843 OF 2017


     NAVEJEEVAN SHIKSHAN SANSTHA & ANR.                             ...Petitioner

                                                VERSUS

     CHANDRASHEKHAR ANANDRAOJI REWATKAR & ORS.                   ...Respondents


                                              O R D E R

Delay condoned.

Application for oral hearing is rejected. We have carefully gone through the review petitions and the connected papers. However, we do not find any merit in the review petitions. Accordingly, the review petitions are dismissed.

...........................J. [ADARSH KUMAR GOEL] ...............…...........J. [UDAY UMESH LALIT] NEW DELHI;

AUGUST 16, 2017.

Signature Not Verified Digitally signed by SWETA DHYANI Date: 2017.08.18 15:28:39 IST Reason:
ITEM NO.611                                         SECTION III

                S U P R E M E C O U R T O F     I N D I A
                        RECORD OF PROCEEDINGS

R.P.(C) No. 1660-1661/2017 in C.A. No. 842-843/2017 NAVEJEEVAN SHIKSHAN SANSTHA AND ANR. Petitioner(s) VERSUS CHANDRASHEKHAR ANANDRAOJI REWATKAR & ORS. Respondent(s) (IA No.64068/2017-CONDONATION OF DELAY IN FILING REVIEW PETITION and IA No.71413/2017-ORAL HEARING) Date : 16-08-2017 This petition was circulated today.

CORAM :

HON'BLE MR. JUSTICE ADARSH KUMAR GOEL HON'BLE MR. JUSTICE UDAY UMESH LALIT By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
Application for oral hearing is rejected. The review petitions are dismissed in terms of the signed order.
Pending applications, if any, shall also stand disposed of.
(SWETA DHYANI) (PARVEEN KUMARI PASRICHA) SENIOR PERSONAL ASSISTANT COURT MASTER (Signed order is placed on the file)