Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(B) in The Merchant Shipping (Control of Pollution by Noxious Liquid Substances in Bulk) Rules, 2010 (B)any water subsequently introduced into the tank may be discharged into the sea in accordance with the discharge standards in clause (b) above;
