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[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Karnataka - Subsection

Section 9(4)(c) in Payment of Travelling Allowance (To Non-official Members of Committees, Commissions or other bodies) Rules, 2015

(c)The Daily Allowance is debited to the head of account pertaining to the Meeting.