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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Gujarat - Subsection

Section 21(1)(i) in The Gujarat Agricultural Lands Ceiling Act, 1960

(i)the total land held by him [***] [The words 'on the appointed day' were deleted, by Gujarat 2 of 1974, Section 18 (ii).],