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[Cites 0, Cited by 0] [Section 3B(2)] [Section 3B] [Entire Act]

State of Rajasthan - Subsection

Section 3B(2)(h) in The Rajasthan Minor Mineral Concession Rules, 1986

(h)a self attested photo copy of PAN card or driving licence or passport or voter identification card or bank passbook of the applicant/all partners of firm/all directors of the private limited company, as the case may be, as an identity proof.