Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 16] [Section 15] [Entire Act] Union of India - Subsection Section 15(a) in The Public Premises (Eviction Of Unauthorised Occupants) Act, 1971 (a)the eviction of any person who is in unauthorised occupation of any public premises, or
