Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Madhya Pradesh - Subsection Section 24(b) in The M.P. Co-Operative Societies Act, 1960 (b)have or claim any interest in the shares of the society exceeding [twenty thousand] [Substituted by M.P. Act No. 12 of 1994 [w.e.f. 8-5-1994].] rupees:
