Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Chattisgarh - Subsection

Section 15(4)(c) in Chhattisgarh Food and Nutritional Security Act, 2012

(c)All such households who owns such a pucca house in urban areas, which has a carpet area of more than one thousand square feet, and [are] [Substituted '/ or' by C.G. Act No. 30 of 2013, dated 31.7.2013.] liable to pay property tax as per prevailing rules of the local bodies.