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Delhi High Court - Orders

Ratnesh Kumar vs Edcil India Ltd & Ors on 12 May, 2023

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~48
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 11364/2019 & CM APPL. 46837/2019
                                RATNESH KUMAR                     ..... Petitioner
                                            Through: Mr. Girdhar Govind and
                                            Mr. Noor Alam, Advocates.

                                                   versus

                                EDCIL INDIA LTD & ORS               ..... Respondents
                                              Through: Mr. Saurabh Mishra and
                                              Ms. Aashnaa Bhatia, Advocates for R-1,
                                              R-2, R-4 and R-6.
                                              Mr. Bhagvan Swarup Shukla, Central
                                              Government Standing Counsel with
                                              Mr. Sarvan Kumar, Advocate for UOI.

                                CORAM:
                                HON'BLE MS. JUSTICE JYOTI SINGH
                                                   ORDER

% 12.05.2023 Learned counsel for the Petitioner, on instructions, submits that Petitioner has approached the Respondents for an amicable settlement in the matter.

At request, list on 24.11.2023.

JYOTI SINGH, J MAY 12, 2023/shivam Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:15.05.2023 14:51:10