Delhi High Court - Orders
Ratnesh Kumar vs Edcil India Ltd & Ors on 12 May, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~48
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11364/2019 & CM APPL. 46837/2019
RATNESH KUMAR ..... Petitioner
Through: Mr. Girdhar Govind and
Mr. Noor Alam, Advocates.
versus
EDCIL INDIA LTD & ORS ..... Respondents
Through: Mr. Saurabh Mishra and
Ms. Aashnaa Bhatia, Advocates for R-1,
R-2, R-4 and R-6.
Mr. Bhagvan Swarup Shukla, Central
Government Standing Counsel with
Mr. Sarvan Kumar, Advocate for UOI.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 12.05.2023 Learned counsel for the Petitioner, on instructions, submits that Petitioner has approached the Respondents for an amicable settlement in the matter.
At request, list on 24.11.2023.
JYOTI SINGH, J MAY 12, 2023/shivam Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:15.05.2023 14:51:10