Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 12 in The Orissa Cement Control Order, 1973

12. Wholesale and retail price of cement.

- No stockist shall sell or offer for sale and no person shall buy cement at a price higher than that fixed under any order made under Section 18-G of Industries (Development and Regulation) Act, 65 of 1951.