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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(5) in The Orissa Supply and Sale of Stamps and Stamped Papers Rules, 1990

(5)In respect of consignments involving theft or loss or storage, the actual number received shall be entered in the Stock Register with note about the number and denomination of stamps or stamped papers so missing.