Madhya Pradesh High Court
Santlal Raikwari @ Puttun vs The State Of Madhya Pradesh on 27 March, 2015
M.Cr.C.No.3367/2015 27/03/2015 Shri K.K.Verma, Advocate for the applicant. Shri Ajay Tamrakar, Panal Lawyer for the State. Learned counsel for the applicant prays for and is granted a week's time on the ground that his senior Shri Arubendra S. Parihar, Advocate is out of station.
Case diary of both the cases has been made available in compliance with Court order dated 4.3.2015.
List the matter after two weeks.
(C.V. Sirpurkar) Judge b