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[Cites 0, Cited by 0] [Section 67H(4)] [Section 67H] [Entire Act]

State of Punjab - Subsection

Section 67H(4)(d) in The Punjab Factory Rules, 1952

(d)The Committee shall examine the applications for appraisal of a site with reference to the prohibitions and restriction on the location of an industry and the carrying on of processes and operations in different areas as per the provisions of Rule 5 of the Environment (Protection) Rules, 1986 framed under the Environment (Protection) Act, 1986;