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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Telangana - Subsection

Section 28(2)(b) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(b)in the case of a voter on election duty, any gazetted officer or the Presiding Officer of the polling station at which he is on election duty.