Section 13 in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of persons in the Engineering Cell) Rules, 2012
13. Appointments.
- Appointment to the post(s) as specified in column number 2 of Schedule-I shall be made by the Appointing Authority or an officer authorized by it in this behalf from amongst the persons included in the list prepared under sub-rule (2) of Rule 12 in the order in which their names appear:Provided that the decision of the Appointing Authority shall be final in respect of candidates who are selected despite an adverse remark recorded by the supervisory officer at the time of forwarding the applications(s) of the candidate(s).
