Bombay High Court
Sourabh Naresh Khot And Ors vs United India Assurance Co. Ltd. Thr Its ... on 22 September, 2021
Author: R. G. Avachat
Bench: R. G. Avachat
1 957-CA-9510-2021.doc
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
CIVIL APPLICATION NO. 9510 OF 2021
IN
FIRST APPEAL NO. 4036 OF 2016
Sourabh Naresh Khot and others ... Applicants
Versus
United India Assurance Company Ltd. & ors ... Respondents
....
Ms Pournima Salve, Advocate h/f Mr. S. J. Salunke, Advocate for
applicants
Mr. S. S. Rathi, Advocate for respondent No.1
Mr. P. N. Mule, Advocate for respondent Nos. 3 and 4
Mr. V. N. Upadhye, Advocate for respondent No.5
....
CORAM : R. G. AVACHAT, J.
DATED : 22nd SEPTEMBER, 2021 PER COURT :-
. Heard. 2. The challenge is on quantum only. In the fitness of
things, the applicants are permitted to withdraw 75% of the amount in deposit with this Court on furnishing usual undertaking to the satisfaction of the Registrar (Judicial) of this Court.
3. Civil application is disposed of.
4. List the First Appeal on board dated 7th October, 2021.
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