Delhi High Court - Orders
Jotiba Tukaram Patil vs Union Of India Through Its Secretary & ... on 10 September, 2020
Author: Jyoti Singh
Bench: Jyoti Singh
$~A-18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P. (C) 6165/2020 & C.M. No. 22088/2020
JOTIBA TUKARAM PATIL ..... Petitioner
Through Mr. Saurabh Kirpal, Mr. Ravindra
Adsure, Mr. Jaiprakash Chavan and
Ms. Sangita Sagar Pahune Patil,
Advocates.
versus
UNION OF INDIA THROUGH ITS SECRETARY
& ORS. ..... Respondents
Through Mr. Harish Vaidyanath Shankar,
CGSC for R-1/UOI.
Mr. Rahul Chitnis, Chief Standing
Counsel, State of Maharashtra with
Mr. Raghav Sharma, Advocate for R-
4 & 5.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 10.09.2020 Hearing has been conducted through Video Conferencing. List for further consideration on 15.09.2020.
JYOTI SINGH, J SEPTEMBER 10, 2020/yo