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Delhi High Court - Orders

Jotiba Tukaram Patil vs Union Of India Through Its Secretary & ... on 10 September, 2020

Author: Jyoti Singh

Bench: Jyoti Singh

$~A-18
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

 +   W.P. (C) 6165/2020 & C.M. No. 22088/2020

     JOTIBA TUKARAM PATIL                             ..... Petitioner

                        Through      Mr. Saurabh Kirpal, Mr. Ravindra
                                     Adsure, Mr. Jaiprakash Chavan and
                                     Ms. Sangita Sagar Pahune Patil,
                                     Advocates.
                        versus

     UNION OF INDIA THROUGH ITS SECRETARY
     & ORS.                              ..... Respondents

                        Through      Mr. Harish Vaidyanath Shankar,
                                     CGSC for R-1/UOI.
                                     Mr. Rahul Chitnis, Chief Standing
                                     Counsel, State of Maharashtra with
                                     Mr. Raghav Sharma, Advocate for R-
                                     4 & 5.
     CORAM:
     HON'BLE MS. JUSTICE JYOTI SINGH
                  ORDER

% 10.09.2020 Hearing has been conducted through Video Conferencing. List for further consideration on 15.09.2020.

JYOTI SINGH, J SEPTEMBER 10, 2020/yo