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Madhya Pradesh High Court

Lakshmibai National Instutute Of ... vs Dr. Vishnu Dutt Bindal on 15 December, 2017

     THE HIGH COURT OF MADHYA PRADESH
               WP-16199-2017
  (LAKSHMIBAI NATIONAL INSTUTUTE OF PHYSICAL EDUCATION THR. Vs DR.
                        VISHNU DUTT BINDAL)


2
Gwalior, Dated : 15-12-2017
      Shri Prashant Sharma, learned counsel for the
petitioners.
      Shri Satish Chandra Sharma, learned counsel for
the respondent No.1.

It appears that inadvertently instead of M.P. No. 1476/2017 W.P. No. 1476/2017 has been listed along with the present writ petition in furtherance of order dated 08/12/2017.

Let this matter be listed after ensuing winter vacation along with M.P. No. 1476/2017 for analogous hearing on admission.

W.P. No. 1476/2017 is delinked with the present matter.




  (SANJAY YADAV)                                 (SUNIL KUMAR
      JUDGE                                           AWASTHI)
                                                   JUDGE




Durgekar