Madhya Pradesh High Court
Lakshmibai National Instutute Of ... vs Dr. Vishnu Dutt Bindal on 15 December, 2017
THE HIGH COURT OF MADHYA PRADESH
WP-16199-2017
(LAKSHMIBAI NATIONAL INSTUTUTE OF PHYSICAL EDUCATION THR. Vs DR.
VISHNU DUTT BINDAL)
2
Gwalior, Dated : 15-12-2017
Shri Prashant Sharma, learned counsel for the
petitioners.
Shri Satish Chandra Sharma, learned counsel for
the respondent No.1.
It appears that inadvertently instead of M.P. No. 1476/2017 W.P. No. 1476/2017 has been listed along with the present writ petition in furtherance of order dated 08/12/2017.
Let this matter be listed after ensuing winter vacation along with M.P. No. 1476/2017 for analogous hearing on admission.
W.P. No. 1476/2017 is delinked with the present matter.
(SANJAY YADAV) (SUNIL KUMAR
JUDGE AWASTHI)
JUDGE
Durgekar