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[Cites 0, Cited by 0] [Section 165] [Entire Act]

State of Goa - Subsection

Section 165(2) in The Goa Panchayat Raj Act, 1994

(2)Every work constructed by the Zilla Panchayat out of Zilla Panchayat Fund shall vest in such Zilla Panchayat:Provided that the Government may, if it deems fit, declare by order that such road, buildings or other works vested in the Zilla Panchayat, shall stand transferred to, and vest in the Government.