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State of Bihar - Section

Section 15 in Bihar Secretariat Service Act, 2007

15. Appointment to the grade of Under-Secretary.

(1)Vacancies in the grade of Undersecretary shall be filled by promotion from the grade of Section officer.
(2)Persons appointed and working as Under-Secretary of the Joint Cadre of Assistants of the Secretariat and attached offices on the appointed day shall be deemed to be automatically included in this grade.