Section 49(1) in Himachal Pradesh Waqf Rules, 2016
(1)All applications for inspection of Board's record to the Chief Executive Officer shall be made in Form HPWB-XIII which can be had from the office of the Board on payment:Provided that the provision of sub-rule (1) shall not apply to applications submitted in response to notices calling for applications unless otherwise stated in the notice or to the applications made for scholarships and stipends.
