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[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

State of Gujarat - Subsection

Section 58(1)(i) in Shri Govind Guru University Act, 2015

(i)the subscriber to the fund shall be entitled to interest on the balance in his provident fund account at the same rate, at which the State Government employee is for the time being entitled to on the balance in his provident fund account; and