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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Manipur - Subsection

Section 2(t) in Manipur Conservation of Paddy Land and Wetland Act, 2014

(t)"wetland" means land lying between terrestrial and aquatic system where the water table is usually at or near the surface or which is covered by shallow water or characterised by the presence of sluggishly moving or standing after saturating the soil with water and includes fresh water lakes, marshes and swamp forest.