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Supreme Court - Daily Orders

Facebook Inc vs Union Of India on 13 August, 2019

Bench: Deepak Gupta, B.R. Gavai

     ITEM NO.26                               COURT NO.12                 SECTION XVI-A

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil)                  No(s).    1943-1946/2019

     FACEBOOK INC                                                         Petitioner(s)

                                                     VERSUS

     UNION OF INDIA & ORS.                                                Respondent(s)
     (FOR IA No.115963/2019-EX-PARTE STAY )

     Date : 13-08-2019                 These petitions were called on for hearing
                                       today.

     CORAM :                           HON'BLE MR. JUSTICE DEEPAK GUPTA
                                       HON'BLE MR. JUSTICE B.R. GAVAI

     For Petitioner(s)                 Mr.   Mukul Rohatgi, Sr. Adv.
                                       Mr.   Tejas Karia, Adv.
                                       Ms.   Richa Srivastava, Adv.
                                       Mr.   Ajit Warrier, Adv.
                                       Mr.   Nayantara Narayan, Adv.
                                       Mr.   Shashank Mishra, Adv.
                                       Ms.   Malikah Mehra, Adv.
                                       Mr.   S. S. Shroff, AOR
                                       Mr.   Muthu Tangathurai, Adv.
                                       Mr.   Vivek Reddy, Adv.
                                       Ms.   Preeti, Adv.

     For Respondent(s)                 Mr.   Sajjan Poovayya, Sr. Adv.
                                       Mr.   Mahesh Agarwal, Adv.
                                       Mr.   Ankur Saigal, Adv.
                                       Ms.   Gunika Gupta, Adv.
                                       Mr.   Saransh Jain, Adv.
                                       Mr.   E.C. Agrawala, Adv.

                             UPON hearing the counsel the Court made the following

                                                  O R D E R

List the matter on 19.08.2019.

The Registry is directed to circulate the paper book of WP (C) No. 679 of 2019 at the residential office on the next date of Signature Not Verified hearing.

Digitally signed by
SANJAY KUMAR
Date: 2019.08.13
16:53:35 IST
Reason:




     (MEENAKSHI KOHLI)                                                 (RENU KAPOOR)
       COURT MASTER                                                    COURT MASTER