Supreme Court - Daily Orders
Facebook Inc vs Union Of India on 13 August, 2019
Bench: Deepak Gupta, B.R. Gavai
ITEM NO.26 COURT NO.12 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1943-1946/2019
FACEBOOK INC Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR IA No.115963/2019-EX-PARTE STAY )
Date : 13-08-2019 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. Mukul Rohatgi, Sr. Adv.
Mr. Tejas Karia, Adv.
Ms. Richa Srivastava, Adv.
Mr. Ajit Warrier, Adv.
Mr. Nayantara Narayan, Adv.
Mr. Shashank Mishra, Adv.
Ms. Malikah Mehra, Adv.
Mr. S. S. Shroff, AOR
Mr. Muthu Tangathurai, Adv.
Mr. Vivek Reddy, Adv.
Ms. Preeti, Adv.
For Respondent(s) Mr. Sajjan Poovayya, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Ankur Saigal, Adv.
Ms. Gunika Gupta, Adv.
Mr. Saransh Jain, Adv.
Mr. E.C. Agrawala, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 19.08.2019.
The Registry is directed to circulate the paper book of WP (C) No. 679 of 2019 at the residential office on the next date of Signature Not Verified hearing.
Digitally signed by SANJAY KUMAR Date: 2019.08.13 16:53:35 IST Reason: (MEENAKSHI KOHLI) (RENU KAPOOR) COURT MASTER COURT MASTER