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[Cites 0, Cited by 0] [Section 88A(2)] [Section 88A] [Entire Act]

State of Maharashtra - Subsection

Section 88A(2)(b) in Nagpur Improvement Trust Act, 1936

(b)the details of the property, occupation or thing in respect of which. the sum is claimed, and shall also give notice of the liability incurred in default of payment, so also information regarding right to prefer an appeal under section 108-A against claim