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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(2) in The Dentists (Ethical Conduct) (Maharashtra) Rules, 1965

(2)He shall not insert on any sign board, visiting card, letter head, or anywhere else an indication of his practice of any profession other than dentistry :Provided that, dentist who is a qualified medical practitioner may insert his medical qualifications, if any.