Supreme Court - Daily Orders
The State Of Odisha vs Sachin Kumar Mishra on 22 March, 2021
Bench: D.Y. Chandrachud, M.R. Shah
SLP(C) D.5453/2021
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ITEM NO.9+38 Court 5 (Video Conferencing) SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.5453/2021
(Arising out of impugned final judgment and order dated 24-01-2019
in WP(C) No.6607/2018 passed by the High Court of Orissa at
Cuttack)
THE STATE OF ODISHA & ANR. Petitioner(s)
VERSUS
SACHIN KUMAR MISHRA Respondent(s)
(With appln.(s) for I.R. and IA No.34614/2021-CONDONATION OF DELAY
IN FILING and IA No.34616/2021-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
WITH SLP(C) Diary No.5455/2021
(With appln.(s) for I.R., IA No.36278/2021-CONDONATION OF DELAY IN
FILING and IA No.36279/2021-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 22-03-2021 These petitions were called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s)
Mr. Shibashish Misra, AOR
For Respondent(s) Mr. Bharat Sangal, Sr. Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
Ms. Anindita Deka, Adv.
Ms. Babita Kushwaha, Adv.
Ms. Anupama Ngangom, Adv.
Mr. Karun Sharma, Adv.
Signature Not Verified
Digitally signed by
Chetan Kumar
Date: 2021.03.23
17:34:28 IST
Reason:
SLP(C) D.5453/2021
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UPON hearing the counsel the Court made the following
O R D E R
1 There is a delay of 673 and 863 days in filing the Special Leave Petitions.
2 Having heard Mr Shibashish Misra, learned counsel for the petitioner and upon perusing the cause shown, we see no reason to condone the delay since the explanation is not sufficient. The Special Leave Petitions are dismissed on the ground of delay.
3 The respondent would be appointed as a fresh appointee in pursuance of the order of the High Court. No arrears of salary would be payable prior to the date of appointment. The order of the Tribunal as confirmed by the High Court shall be implemented within a period of six weeks.
4 Pending applications, if any, stand disposed of.
(CHETAN KUMAR) (SAROJ KUMARI GAUR)
A.R.-cum-P.S. Court Master