Section 2(f) in The West Bengal Factories Rules, 1958
(f)[ "Fume" includes gas or vapour.] [Renumbered the clause '(e)', '(g)', (h)', '(i)', '(k)' and '(l)' as '(d)'. '(e)', '(f)', '(g)', '(i)' and '(j)' respectively. vide West Bengal Factories Amendment Rules, 1991]
