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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Immigration (Carriers' Liability) Act, 2000 Act

(2)Every order made under this section shall be laid, as soon as may be after it is made, before each House of Parliament.][New section 3A added by Immigration (Carriers' Liability) Amendment Act,2005(44 of 2005) ]