Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 18 in The Rajasthan Self-Financed Private Universities Ordinance, 2004

18. Authorities of the University.

- The following shall be the authorities of the university, namely:-
(1)the Governing Body;
(2)the Board of Management;
(3)the Academic Council;
(4)such other authorities as may be declared by the Statutes to be the authorities of the University.