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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(3)(d) in M.P. Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2006

(d)a sales tax registration certificate wherever applicable and an affidavit that no sales tax due to the State Government is outstanding;